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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4)(b) in The National Highways fee (Determination of Rates and Collection) Rules, 2008

(b)"service road" means a road running parallel to a section of the national highway which provides access to the land adjoining such section of the national highway.