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[Cites 0, Cited by 0] [Section 121] [Entire Act]

Union of India - Subsection

Section 121(7) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(7)Gain in time. - Officers shall be eligible for gain in time for the purpose of calculating seniority as a Lieutenant on the results of the Passing Out Examination in Cadet Training Ship, the Midshipmen's Seamanship examination and Technical Courses up to a maximum period of 12 months based on the total number of points earned.