Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Arunachal Pradesh - Subsection Section 7(g) in Arunachal Pradesh (Tourism Trade Registration and Regulation) Act, 2016 (g)if in the opinion of the prescribed authority, there is any sufficient ground to be recorded in writing, for refusing registration;
