Supreme Court - Daily Orders
Bci Staff Colony Residential Welfare ... vs Appellate Authority For Industrial And ... on 9 May, 2016
Bench: Chief Justice, R. Banumathi, Uday Umesh Lalit
ITEM NO.813 COURT NO.1 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. No.4
IN
Civil Appeal No(s). 10127/2011
BCI STAFF COLONY,RES.WELF.ASSN. Appellant(s)
VERSUS
APPELLATE AUTH.FOR INDUS.& FIN.RECO.&ORS Respondent(s)
WITH
C.A. No. 10128/2011
(Appln. for settlement)
Date : 09/05/2016 This application was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MRS. JUSTICE R. BANUMATHI
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Appellant(s)
Mr. Ravi Prakash Mehrotra, Adv.
(mentioned by)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List this application on Thursday, 12th May, 2016 before an appropriate Bench.
(Ashok Raj Singh) (Veena Khera)
Court Master Court Master
Signature Not Verified
Digitally signed by
ASHOK RAJ SINGH
Date: 2016.05.10
12:45:10 IST
Reason: