Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 125(1)] [Section 125] [Entire Act] State of Maharashtra - Subsection Section 125(1)(a) in The Mumbai Municipal Corporation Act, 1888 (a)an estimate of the expenditure which must or should, in his opinion be incurred by the Corporation in the next ensuing official year, other than -