Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 6 in The Child and Adolescent Labour (Prohibition And Regulation) Act, 1986

6. Application of Part

The provisions of this Part shall apply to an establishment or a class of establishments in which none to the occupations or processes referred to in section 3A is carried on.