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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(b) in The Bombay Irrigation Act, 1879

(b)invest [any] [For notification issued under this/section, see Bombay Rules and Orders.] [Government Officer] [These words were substituted for the words 'Servant of the Crown' by the Adaptation of Indian Laws Order, 1950.], in any department, either personally, or in right, of this office, or any other person with such powers, and impose upon him such duties, under this Act, as [ [State] [These words were substituted for the words 'Government in Council' by the Adaptation of Indian Laws Order.] Government or such officer may deem fit: