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State of Punjab - Section

Section 18 in The Punjab Backward Classes Land Development and Finance Corporation Act, 1976

18. Land Development and Finance Fund.

- Save as otherwise provided in sections 19 and 20 -
(1)all amounts that are received by the Corporation from any source whatsoever shall be credited to the Land Development and Finance Fund;
(2)all amounts that are extended by the Corporation shall be debited to this Fund.