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[Cites 0, Cited by 0] [Section 33(4)] [Section 33] [Entire Act]

State of Goa - Subsection

Section 33(4)(i) in The Goa, Daman and Diu Agricultural Tenancy (Revenue Survey and Record of Rights) Rules, 1967

(i)any intimation about the passing of any order as a result of which mutation has taken place; or