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State of Maharashtra - Section

Section 75 in The Maharashtra Stamp Act, 1958

75. Act to be translated and sold cheaply.

- The State Government shall make provision for the sale of translation of this Act in [Marathi and Hindi] [These words were substituted for the words 'the principal vernacular languages in the territories administered by it' by Maharashtra 27 of 1985, Section 50(a), (w.e.f. 10.12.1985).] at a price [as may be fixed from time to time] [Substituted for the words 'not exceeding one rupee' by Maharashtra 17 of 1993 Section 37, (w.e.f. 1.5.1993).] per copy.