Patna High Court - Orders
Zep Infratech Ltd. Through Its ... vs State Of Bihar And Anr on 11 September, 2023
Author: Satyavrat Verma
Bench: Satyavrat Verma
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.20922 of 2016
Arising Out of PS. Case No.-4325 Year-2013 Thana- PATNA COMPLAINT CASE District-
Patna
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Zep Infratech Ltd. Through Its Authorized Signatory, Mr. K.p. Singh S/o Sh.
Arun Pal Singh resident of B - 193 - A, Phase II, P.S. Phase - II, Noida Distt. -
Gautam Budh Nagar, UP
... ... Petitioner/s
Versus
1. State Of Bihar
2. Sanjeev Joshi S/o Rajeshwar Prasad Singh resident of Jai Prakash Nagar,
P.S. Jakkanpur, Distt. - Patna Address for Correspondence - M/s Jagat
Buildcon Pvt. Ltd., 2nd Floor, Mohini Market, Exhibition Road, Patna
800001
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Sangeet Deokuliar, Advocate
For the Opposite Party/s : Mr. C. Jawahar, APP
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CORAM: HONOURABLE MR. JUSTICE SATYAVRAT VERMA
ORAL ORDER
2 11-09-20231. Heard learned counsel for the petitioner and learned A.P.P. for the State.
2. Learned counsel for the petitioner seeks permission to withdraw the quashing application.
3. Permission is accorded.
(Satyavrat Verma, J) Rishabh/-
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