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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(15) in The M.P. Krishi Upaj Mandi (Special Licence for more than one Market Areas) Rules, 2003

(15)"Centre Incharge" means the Secretary of the Administrative Market Committee or the Officer/ Employee posted by the Deputy Director, for proper regulation and control of notified agricultural produce at the purchase centre of specified market area;