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State of Punjab - Section

Section 5 in The Punjab State Board for the Prevention and Control of Air Pollution Rules, 1983

5. Powers and duties of the Chairman and Member-Secretary.

- The powers and duties of the Chairman and the Member Secretary shall be such as are specified for the Chairman and the Member-Secretary of the Board in the Punjab State Board for the Prevention and Control of Water Pollution Rules, 1977, as amended from time to time.