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Kerala High Court

P.O.Meera vs Ananda P.Naik on 19 January, 2010

Author: M.N.Krishnan

Bench: M.N.Krishnan

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

MACA.No. 2476 of 2008()


1. P.O.MEERA, W/O.LATE M.C.MADHAVAN, AGED
                      ...  Petitioner
2. SMITHA MADHAVAN, D/O.LATE M.C.MADHAVAN,

                        Vs



1. ANANDA P.NAIK, S/O.POKKA, VANDIGA P.O.,
                       ...       Respondent

2. LAKSHMAN MUKUND GOANKAR, AGED 46 YEARS,

3. NATIONAL INSURANCE CO, LTD, BRANCH

4. THE NEW INDIA ASSURANCE CO. LTD,

5. M.C.PARAMESWARAN NAMBIAR,

                For Petitioner  :SRI.K.C.SANTHOSHKUMAR

                For Respondent  :SRI.P.G.GANAPPAN

The Hon'ble MR. Justice M.N.KRISHNAN

 Dated :19/01/2010

 O R D E R

M.N. KRISHNAN, J.

= = = = = = = = = = = = = = M.A.C.A. NO. 2476 OF 2008 = = = = = = = = = = = = = = = Dated this the 19th day of January, 2010.

J U D G M E N T In view of the dismissal of the delay condonation application, this MACA is dismissed for default.

M.N. KRISHNAN, JUDGE. ul/-