Kerala High Court
P.O.Meera vs Ananda P.Naik on 19 January, 2010
Author: M.N.Krishnan
Bench: M.N.Krishnan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
MACA.No. 2476 of 2008()
1. P.O.MEERA, W/O.LATE M.C.MADHAVAN, AGED
... Petitioner
2. SMITHA MADHAVAN, D/O.LATE M.C.MADHAVAN,
Vs
1. ANANDA P.NAIK, S/O.POKKA, VANDIGA P.O.,
... Respondent
2. LAKSHMAN MUKUND GOANKAR, AGED 46 YEARS,
3. NATIONAL INSURANCE CO, LTD, BRANCH
4. THE NEW INDIA ASSURANCE CO. LTD,
5. M.C.PARAMESWARAN NAMBIAR,
For Petitioner :SRI.K.C.SANTHOSHKUMAR
For Respondent :SRI.P.G.GANAPPAN
The Hon'ble MR. Justice M.N.KRISHNAN
Dated :19/01/2010
O R D E R
M.N. KRISHNAN, J.
= = = = = = = = = = = = = = M.A.C.A. NO. 2476 OF 2008 = = = = = = = = = = = = = = = Dated this the 19th day of January, 2010.
J U D G M E N T In view of the dismissal of the delay condonation application, this MACA is dismissed for default.
M.N. KRISHNAN, JUDGE. ul/-