Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 11 in Public Debt (Annuity Certificates) Rules, 1954 11. Disposal of Application for Grant of Information or Inspection.- The Bank may reject any application for grant of information about any annuity certificate without stating any reason therefor.
