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[Cites 0, Cited by 1] [Section 14A] [Entire Act]

State of Tamilnadu - Subsection

Section 14A(1) in Tamil Nadu Estates (Abolition and Conversion Into Ryotwari) Act, 1948

(1)Notwithstanding anything contained in this Act, no ryotwari patta shall be granted in respect of any private tank or oorani.