Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax V vs Kusum Healthcare Pvt Ltd on 9 May, 2018
ITEM NO.64 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Petition(s) for Special Leave to Appeal (C) No(s). 2297/2018
PR. COMMISSIONER OF INCOME TAX V Petitioner(s)
VERSUS
KUSUM HEALTHCARE PVT LTD Respondent(s)
Date : 09-05-2018 This petition was called on for hearing today.
For Petitioner(s)
Mr. Amish Aggarwala, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on the sole respondent. The Ld. Advocate, Mr. Ayush Sharma, appearing on behalf of Mr.Pawanshree Agrawal, Advocate-on-record submitted that they will file vakalatnama on behalf of the sole respondent within one week and they do not wish to file counter affidavit.
Registry to process the matter for listing before the Hon'ble Court, as per rules.
KAPIL MEHTA Registrar 9.5.2018 rd Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2018.05.12 13:19:39 IST Reason: