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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Bihar - Subsection

Section 57(b) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(b)the provisions of sub-clause (i) of clause (a) apply, except where it is not possible to install and automatic safe load indicator, in which case, provision of a table showing the safe working loads at the corresponding inclinations or radius of the Jib on the crane shall be considered sufficient.