Bombay High Court
Asha Arunkumar Sharma And Ors vs Hdfc Ergo General Insurance Company Ltd on 25 January, 2023
Author: Amit Borkar
Bench: Amit Borkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL NO. 1253 OF 2022
Hdfc Ergo General Insurance Company Ltd. ....APPELLANT
V/S
Asha Arunkumar Sharma And Ors. ....RESPONDENT
WITH INTERIM APPLICATION NO. 624 OF 2023 In First Appeal 1253 OF 2022 Asha Arunkumar Sharma And Ors. ....PETITIONER V/S Hdfc Ergo General Insurance Company Ltd. ....RESPONDENT WITH INTERIM APPLICATION NO. 19645 OF 2022 In First Appeal 1253 OF 2022 Hdfc Ergo General Insurance Company Ltd. ....PETITIONER V/S Asha Arunkumar Sharma And Ors. ....RESPONDENT Mr. Siddharth Shitole i/b. Mr. Sarthak Diwan for Appellant CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 25th January, 2023 Page 1/2 ::: Uploaded on - 25/01/2023 ::: Downloaded on - 27/01/2023 15:26:22 ::: P.C. :
S. O. to 08/02/2023 .
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 25/01/2023 ::: Downloaded on - 27/01/2023 15:26:22 :::