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Bombay High Court

Asha Arunkumar Sharma And Ors vs Hdfc Ergo General Insurance Company Ltd on 25 January, 2023

Author: Amit Borkar

Bench: Amit Borkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                 FIRST APPEAL NO. 1253 OF 2022

 Hdfc Ergo General Insurance Company Ltd. ....APPELLANT
            V/S
 Asha Arunkumar Sharma And Ors.          ....RESPONDENT

WITH INTERIM APPLICATION NO. 624 OF 2023 In First Appeal 1253 OF 2022 Asha Arunkumar Sharma And Ors. ....PETITIONER V/S Hdfc Ergo General Insurance Company Ltd. ....RESPONDENT WITH INTERIM APPLICATION NO. 19645 OF 2022 In First Appeal 1253 OF 2022 Hdfc Ergo General Insurance Company Ltd. ....PETITIONER V/S Asha Arunkumar Sharma And Ors. ....RESPONDENT Mr. Siddharth Shitole i/b. Mr. Sarthak Diwan for Appellant CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 25th January, 2023 Page 1/2 ::: Uploaded on - 25/01/2023 ::: Downloaded on - 27/01/2023 15:26:22 ::: P.C. :

S. O. to 08/02/2023 .
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 25/01/2023 ::: Downloaded on - 27/01/2023 15:26:22 :::