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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(15a) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(15a)[ "Students’ Union" in relation to the University means the Students’ Union constituted in the manner prescribed] [Sub-section (15a) inserted by W. B. Act 31 of 1981];