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Union of India - Section

Section 52 in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

52. Examination Fee.

- A candidate will be required to pay the following fee on each occasion on which he presents himself for an examination either for a certificate of competency or for the endorsement of a certificate of competency :
(A) SECONDCLASS ENGINEER (Steam or Motor or combined Steam and Motor) : Rs.
(i) For the fullexamination 60.00
(ii) For Part A ofPart B or a portion of either Part 30.00
(iii) Forendorsement of a Second Class Engineer's Certificate 30..
(B) FIRST CLASSENGINEER: Rs.
(i) For the fullexamination 120.00
(ii) For Part A orPart B or a portion of either Part 60.00
(iii) Forendorsement of a First (Class Engineer's certificate 60.00
(C) EXTRA FIRSTCLASS ENGINEER Rs.
(i) For the fullexamination 80.00
If possessing onlya First Class Certificate of Service 160.00
(ii) For Part A orPart B when taken separately 40.00
If possessing onlya First Class Certificate of Service 80.00
(D) For assessmentof workshop/sea service not followed by examination. 15.00
Note. - "Endorsement" means the endorsement of an ordinary (steam) certificate to the effect that the holder is qualified to act as first or second class engineer, as the case may be, on board a motor vessel, or vice versa.No part of the fee will be returned to a candidate who takes the examination or any part of it, or is credited with full exemption or any part of it, or is credited with full exemption from Part A.