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Union of India - Section
Section 52 in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963
52. Examination Fee.
- A candidate will be required to pay the following fee on each occasion on which he presents himself for an examination either for a certificate of competency or for the endorsement of a certificate of competency :| (A) SECONDCLASS ENGINEER (Steam or Motor or combined Steam and Motor) : | Rs. |
| (i) For the fullexamination | 60.00 |
| (ii) For Part A ofPart B or a portion of either Part | 30.00 |
| (iii) Forendorsement of a Second Class Engineer's Certificate | 30.. |
| (B) FIRST CLASSENGINEER: | Rs. |
| (i) For the fullexamination | 120.00 |
| (ii) For Part A orPart B or a portion of either Part | 60.00 |
| (iii) Forendorsement of a First (Class Engineer's certificate | 60.00 |
| (C) EXTRA FIRSTCLASS ENGINEER | Rs. |
| (i) For the fullexamination | 80.00 |
| If possessing onlya First Class Certificate of Service | 160.00 |
| (ii) For Part A orPart B when taken separately | 40.00 |
| If possessing onlya First Class Certificate of Service | 80.00 |
| (D) For assessmentof workshop/sea service not followed by examination. | 15.00 |