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Andhra Pradesh High Court - Amravati

Tirumala Tirupati Devasthanams vs B Subramanyam on 9 November, 2020

Author: J. Uma Devi

Bench: J. Uma Devi

(SHOW CAUSE NOTICE BEFORE ADMISSION)

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
(Under Clause 15 of Letter Patent)
MONDAY, THE NINTH DAY OF NOVEMBER, TWO THOUSAND AND TWENTY
:PRESENT:
THE HONOURABLE SRI JUSTICE RAKESH KUMAR
AND
THE HONOURABLE Ms. JUSTICE J. UMA DEVI

W.A.No. 353 of 2020
Between :

Tirumala Tirupati Devasthanams, Rep. by its Executive Officer,
Tirupati.

 

seeee Appellant

AND

. Subramanyam, S/o. B. Battaiah

. Mohan Kumar, S/o. N. Lakshminarayana

. Lakshminarayana, S/o. N. bhanumurthy

. Chandrasekhar Reddy, S/o. N. Srinivasulu Reddy

. Satyanarayana, S/o. K. Yarraiah

. Lokaiah, S/o. B. Markondaiah

. Rosi Naidu, S/o. S. Raghavulu

. Srinivasa Prasada Rao, S/o. P. Krishnamurthy.

. Rajasekhar Reddy, S/o. V. Gurava Reddy. |
10. K. Tirupalu, S/o K. Munirathanamu
11.P. Kameswara Rao, S/o. P. Suryanarayana Murthy
12.K. Srinivasachary, S/o. K. Harinadhachary
13.S.N. Balaji ao, S/o. S. Nagaraja Rao
14.B. Shadeva Reddy, S/o. Alivelamma
15.K. Subramanyam, S/o. K. Guravaiah
16.R. Madhiarasu, S/o. M. Ranganatham
17.A. Viswanadham, S/o. A. Akkulappa
18.M. Chalapathi, S/o. M. Venkataramana
19.K. Srinivasa Murthy, S/o. K. Lakshmaiah
20.T. Jayaraman, S/o. T. Rajanayakar
21.P. Ravi, S/o. Pachayappa

. 22.B. Mohan, S/o. B. Venkata Subbaiah
23.P. Vijaya Babu, S/o. P. Anjaiah
24.P. K. Ranga Raju, S/o. P.K. Parathasaradhi
25.R. Seshasai Kumar, S/o. R. Lakshminarayana
26.D. Ramachandra Raju, S/o. D. Subba Raju
27.K. Parvathamma, S/o. K.V. Nagaraja
28.V.S. Prakash, S/o. V. Sreeramulu
29.G. Ramachandraiah, S/o. G. Rangaiah
30.D. Ravikumar Sharma, S/o. Lakshmaiah
31.K. Babu, S/o. K. Ramulu
32.P. Venkata Reddy, S/o. P. Muthyala Reddy
33.A. Janakiramulu, S/o. A. Venganna
34.E. Varadha Rajulu, S/o. E.P. Subbaiah
35.V. Kesava Rathanam, S/o. V. Krishnaiah Chetty
36.N. Hemavathi, S/o. Venganna
37.M. Srinivasulu, S/o. M. Subbaramaiah
38.V. Kesava Raju, S/o. T. Raja Age
39.T. Arun Kumar, S/o. T. Kodanda Ramaiah
40.T. Narayana, S/o. T. Chinriabba
41.5. Srinivasa Rao, S/o. S. Seshaijah

OC ONAMARWN?D
<UNWDAZZZOW

Contd..2...
 

42.A. Mallikarjuna, S/o. Reddeppa

43.B. Velu, S/o. A. Balaiaman

44.N. Rajamma, W/o. N. Mula Swamy

45.V. Koteswara Sharma, S/o. V. V. Subba Rao

46.N. Alam Ali, $/o. Nazedh Khan

47.S. Ramaiah, S/o. S. Narayana

48.M. Kumar, S/o. M. Rama Krishna

49.M.S. Lokanadham, S/o. M. Subramanyam

50.K. Krishnaiah, S/o. K. Agaiah

51.S. Murali, S/o. S. Munirathanamachary

52.M. Yesudas, S/o. Ramaiah

53.B. Venkata Reddy, $/o. B. Narasimha Reddy

54.C. Gangadhar, S/o. C. Gangulaiah

55.D. Subramanyam, S/o. D. Venkatesh

56.T. Lokanadham Satesh, S/o. T. Kupparaju

57.R. Vidyasagar Babu, S/o. R. Venkateswarlu

58.U. Venkataramana, S/o. U. Ramappa

59.K.V. Narayana Murthy, S/o. K, Venkataramana

60.P. Vasantha, S/o. P. Somasundaram

61.M. Mallikarjuna, S/o. M. Ramachandrachary

62.M. Narasimhulu, S/o. M. Subbaraju

63.5. Khadar Valli, S/o. S. Razak Saheb

64.S. Venkata Karunakar, S/o. S. Lakshmipathi

65.V. Changalvarayan, S/o. P. C. Venkatapathi

66.B Subramanyam ,S/o. B. Changalrayudu

67.B. Reddappa, S/o. B. Ramaiah

68.S. Narayana, S/o. S. V. Subbaiah

69.P. Madhava Naidu, S/o. P Venkatadri Naidu

70.P. Balaji, S/o. P Bhaktha

71.Kambagiri, S/o. |. Kambagiri

72.M. Sankar Narayana Reddy, S/o. M. Thimma Reddy

73.K. Kesavulu Reddy, S/o. K. Sidda Reddy

74.K. Srinivasulu, S/o. K. Gangaiah

75.K. Venkataramana, So. K. Kallurappa

76.D. Venkataramana Reddy, S/o. D. Thimma Reddy

77.N Dhanabhagyam ,S/o. P. Subramanyam

78.T.M. Jyotheeswaran, S/o. T. R. Munikrishnaiah

79.M. Vijaya Kumar, S/o. M. Raghavulu

80.A. Janardhan, S/o. A. Srinivasa

81.G. Balasubramanyam, S/o. G. Sreerama Bhagavathar

82.5. Upendra, S/o. S. Krishna Swmay Rao

83.K. Guruswamy Naidu, S/o. K. Guravaiah Naidu

(All the respondents are working as Attenders-cum-Watchmen,

O/o. Addl. Chief Vigilance Security Office, TTD, Tirupati, Chittoor District)

84.State of Andhra Pradesh, Represented by its Principal Secretary, Revenue Endowments Department, Secretariat, Velagapudi, Amaravathi.

(Respondent No. 84 is a formal party and no relief is being prayed against it) Respondents Contd. .3....

3 WHEREAS the Appellant above named through its Advocate Sri A. Sumanth, presented this Writ Appeal under Clause 15 of the Letter Patent Act, praying that in the circumstances stated in the Memo. of Grounds of Writ Appeal, the High Court may be pleased to set aside the order of the learned Single Judge in Review W.P.M.P.No. 28165 of 2017 in W.P.No. 24435 of 2012, vide order dated 26-02-2020. AND WHEREAS the High Court upon perusing the memorandum of grounds filed herein and upon hearing the arguments of Sri A. Sumanth, Advocate for the Appellants, directed issue of notice to the Respondents herein to show cause as to why this Writ Appeael should not be admitted.

You viz:

4.B. Subramanyam, S/o. B. Battaiah
2.N. Mohan Kumar, S/o. N. Lakshminarayana
3.N, Lakshminarayana, S/o. N. bhanumurthy N. Chandrasekhar Reddy, S/o. N. Srinivasulu Reddy K, Satyanarayana, S/O. K. Yarraiah B. Lokaiah, S/o. B. Markondaiah S. Rosi Naidu, S/o. 5S. Raghavulu P. Srinivasa Prasada Rao, S/o. P. Krishnamurthy.

v. Rajasekhar Reddy, S/o. V. Gurava Reddy.

10.K. Tirupalu, S/o K. Munirathanamu

44.P. Kameswara Rao, S/o. P. Suryanarayana Murthy

12.K. Srinivasachary, S/o. K. Harinadhachary 13.5.N. Balaji ao, S/o. S. Nagaraja Rao

14.B. Shadeva Reddy, S/o. Alivelamma

15.K. Subramanyam, S/o. K. Guravaiah

16.R. Madhiarasu, S/o. M. Ranganatham

47.A. Viswanadham, S/o. A. Akkulappa

48.M. Chalapathi, S/o. M. Venkataramana

49.K. Srinivasa Murthy, S/o. K, Lakshmaiah

20.T. Jayaraman, S/o. T. Rajanayakar

21.P. Ravi, $/o. Pachayappa

22.B. Mohan, S/o. B. Venkata Subbaiah

23.P. Vijaya Babu, S/o. P. Anjaiah

74.P. K. Ranga Raju, S/o. P.K. Parathasaradhi

25.R. Seshasai Kumar, S/o. R. Lakshminarayana

26.D. Ramachandra Raju, S/o. D. Subba Raju

27.K. Parvathamma, S/o. K.V. Nagaraja

28.V.S. Prakash, S/o. V. Sreeramulu

29.G. Ramachandraiah, S/o. G. Rangaiah

30.D. Ravikumar Sharma, S/o. Lakshmaiah

31.K. Babu, S/o. K. Ramulu

32.P. Venkata Reddy, S/o. P. Muthyala Reddy

33.A. Janakiramulu, S/o. A. Venganna

34.E. Varadha Rajulu, $/o. E.P. Subbaiah

35.V. Kesava Rathanam, S/o. V. Krishnaiah Chetty

36.N. Hemavathi, S/o. Venganna

37.M. Srinivasulu, S/o. M. Subbaramaiah

38.V. Kesava Raju, $/o. T. Raja Age

39.T. Arun Kumar, S/o. T. Kodanda Ramaiah

40.T. Narayana, S/o. T. Chinriabba

41.S. Srinivasa Rao, S/o. S. Seshaiah

4.

5.

6.

7. 8 9 Contd. .4...

42.A. Mallikarjuna, S/o. Reddeppa

43.B. Velu, S/o. A. Balaiaman

44.N. Rajamma, W/o. N. Mula Swamy

45.V. Koteswara Sharma, S/o. V. V. Subba Rao

46.N. Alam Ali, S/o. Nazedh Khan

47.S. Ramaiah, S/o. S. Narayana

48.M. Kumar, S/o. M. Rama Krishna

49.M.S. Lokanadham, S/o. M. Subramanyam

50.K. Krishnaiah, S/o. K. Agaiah 51.8. Murali, S/o. $. Munirathanamachary

52.M. Yesudas, S/o. Ramaiah

93.B. Venkata Reddy, S/o. B. Narasimha Reddy

54.C. Gangadhar, S/o. C. Gangulaiah

55.D. Subramanyam, S/o. D. Venkatesh

56.T. Lokanadham Satesh, S/o. T. Kupparaju

57.R. Vidyasagar Babu, S/o. R. Venkateswarlu

98.U. Venkataramana, S/o. U. Ramappa

59.K.V. Narayana Murthy, S/o. K. Venkataramana

60.P. Vasantha, S/o. P. Somasundaram

61.M. Mallikarjuna, S/o. M. Ramachandrachary

62.M. Narasimhulu, S/o. M. Subbaraju 63.8. Khadar Valli, S/o. S. Razak Saheb 64.8. Venkata Karunakar, S/o. S. Lakshmipathi

65.V. Changalvarayan, S/o. P. C. Venkatapathi

66.B Subramanyam ,S/o. B. Changalrayudu

67.B. Reddappa, S/o. B. Ramaiah

68.S. Narayana, S/o. S. V. Subbaiah

69.P. Madhava Naidu, S/o. P Venkatadri Naidu

70.P. Balaji, S/o. P Bhaktha

71.Kambagiri, S/o. |. Kambagiri

72.M. Sankar Narayana Reddy, S/o. M. Thimma Reddy

73.K. Kesavulu Reddy, S/o. K. Sidda Reddy

74.K. Srinivasulu, S/o. K. Gangaiah

75.K. Venkataramana, So. K. Kallurappa

76.D. Venkataramana Reddy, S/o. D. Thimma Reddy

77.N Dhanabhagyam ,S/o. P. Subramanyam

78.T.M. Jyotheeswaran, S/o. T. R. Munikrishnaiah

79.M. Vijaya Kumar, S/o. M. Raghavulu

80.A. Janardhan, S/o. A. Srinivasa

81.G. Balasubramanyam, S/o. G. Sreerama Bhagavathar

82.S. Upendra, S/o. S. Krishna Swmay Rao

83.K. Guruswamy Naidu, S/o. K. Guravaiah Naidu (All the addressees are working as Attenders-cum-Watchmen, O/o. Addl. Chief Vigilance Security Office, TTD, Tirupati, Chittoor District) are directed to show cause either appearing in person or through an advocate as to why in the circumstances set out in the appeal and the memorandum of grounds filed therewith (copy enclosed) this WRIT APPEAL should not be admitted.

Contd...5...

The Court made the following ORDER :

[Proceedings taken up through Video Conferencing] "Heard Sri A.Sumanth, learned Standing Counsel for Tirumala Tirupathi Devasthanams (TTD) appearing on behalf of the appellant. It was submitted by the learned counsel for the appellant that W.P.No.24435 of 2012, which was filed by the respondents, was finally disposed of on 03.06.2013; and said order was also complied with, in its letter and spirit by the appellant. However, after a lapse of about four years, with a new plea, the writ petitioners filed a review petition in Review W.P.M.P. No. 28165 of 2017 in W.P.No.24435 of 2012 with a prayer to direct regularization of their services from the year 1992. The said review petition was allowed by the learned Single Judge, by order dated, 26.02.2020, directing regularization of their services with effect from 04.07.1992. It was submitted by the learned counsel for the appellant that basing on the facts on which reliance was placed regarding the Government Order, which was issued in the year 1992, the learned Single Judge has reviewed the order after a lapse of re years. Issue notice to the respondents 1 to 83. Notice to go through ordinary post as well as Speed Post for which requisites must be filed within four weeks. Put up immediately either after appearance of the respondents 1 to 83 or after receipt of service of notice, whichever is earlier." SD/-G.SREENIVAS REDDY ASSISTANT REGISTRAR //TRUE COPY// for ASSISTANT REGISTRAR 4 o . Subramanyam, S/o. B. Battaiah . Mohan Kumar, S/o. N. Lakshminarayana . Lakshminarayana, S/o. N. bhanumurthy _ Chandrasekhar Reddy, S/o. N. Srinivasulu Reddy . Satyanarayana, S/o. K. Yarraiah .B. Lokaiah, S/o. B. Markondaiah Rosi Naidu, S/o. S. Raghavulu . Srinivasa Prasada Rao, S/o. P. Krishnamurthy. .V. Rajasekhar Reddy, S/o. V. Gurava Reddy. .K. Tirupalu, S/o K. Munirathanamu _P, Kameswara Rao, S/o. P. Suryanarayana Murthy .K. Srinivasachary, S/o. K. Harinadhachary .S.N. Balaji ao, S/o. S$. Nagaraja Rao .B. Shadeva Reddy, S/o. Alivelamma Sneypunwxzzzo aeoewnrnrnroontoaouBR wD --
bRwWN Contd...6....
6
15.K. Subramanyam, S/o. K. Guravaiah
16.R. Madhiarasu, S/o. M. Ranganatham
17.A. Viswanadham, S/o. A. Akkulappa
18.M. Chalapathi, S/o. M. Venkataramana
19.K. Srinivasa Murthy, S/o. K. Lakshmaiah
20.T. Jayaraman, S/o. T. Rajanayakar
21.P. Ravi, S/o. Pachayappa
22.B. Mohan, S/o. B. Venkata Subbaiah
23.P. Vijaya Babu, S/o. P. Anjaiah
24.P. K. Ranga Raju, S/o. P.K. Parathasaradhi
25.R. Seshasai Kumar, S/o. R. Lakshminarayana
26.D. Ramachandra Raju, S/o. D. Subba Raju
27.K. Parvathamma, S/o. K.V. Nagaraja
28.V.S. Prakash, S/o. V. Sreeramulu
29.G. Ramachandraiah, S/o. G. Rangaiah
30.D. Ravikumar Sharma, S/o. Lakshmaiah
31.K. Babu, S/o. K. Ramulu
32.P. Venkata Reddy, S/o. P. Muthyala Reddy
33.A. Janakiramulu, S/o. A. Venganna
34.E. Varadha Rajulu, S/o. E.P. Subbaiah
35.V. Kesava Rathanam, S/o. V¥. Krishnaiah Chetty
36.N. Hemavathi, S/o. Venganna
37.M. Srinivasulu, S/o. M. Subbaramaiah
38.V. Kesava Raju, S/o. T. Raja Age
39.T. Arun Kumar, S/o. T. Kodanda Ramaiah
40.T. Narayana, S/o. T. Chinriabba
41.S. Srinivasa Rao, S/o. S. Seshaiah
42.A. Mallikarjuna, S/o. Reddeppa
43.B. Velu, S/o. A. Balaiaman
44.N. Rajamma, W/o. N. Mula Swamy
45.V. Koteswara Sharma, S/o. V. V. Subba Rao
46.N. Alam Ali, S/o. Nazedh Khan
47.S. Ramaiah, S/o. S$. Narayana
48.M. Kumar, S/o. M. Rama Krishna
49.M.S. Lokanadham, S/o. M. Subramanyam
50.K. Krishnaiah, S/o. K. Agaiah
51.S. Murali, S/o. §. Munirathanamachary
52.M. Yesudas, S/o. Ramaiah
53.B. Venkata Reddy, S/o. B. Narasimha Reddy
54.C. Gangadhar, S/o. C. Gangulaiah
55.D. Subramanyam, S/o. D. Venkatesh
56.T. Lokanadham Satesh, S/o. T. Kupparaju
57.R. Vidyasagar Babu, S/o. R. Venkateswarlu
58.U. Venkataramana, S/o. U. Ramappa
59.K.V. Narayana Murthy, S/o. K. Venkataramana
60.P. Vasantha, S/o. P. Somasundaram
61.M. Mallikarjuna, S/o. M. Ramachandrachary
62.M. Narasimhulu, S/o. M. Subbaraju 63.5. Khadar Valli, S/o. S. Razak Saheb 64.5. Venkata Karunakar, S/o. $. Lakshmipathi
65.V. Changalvarayan, S/o. P. C. Venkatapathi
66.B Subramanyam ,S/o. B. Changalrayudu
67.B. Reddappa, S/o. B. Ramaiah
68.S. Narayana, S/o. S. V. Subbaiah Contd....7...
7
69.P. Madhava Naidu, $/o. P Venkatadri Naidu
70.P. Balaji, $/o. P Bhaktha
71.Kambagiri, S/o. |. Kambagiri
72.M. Sankar Narayana Reddy, S/o. M. Thimma Reddy
73.K. Kesavulu Reddy, S/o. K. Sidda Reddy
74.K. Srinivasulu, S/o. K. Gangaiah
75.K. Venkataramana, So. K. Kallurappa
76.D. Venkataramana Reddy, S/o. D. Thimma Reddy
77.N Dhanabhagyam ,S/o. P. Subramanyam |
78.T.M. Jyotheeswaran, S/o. T. R. Munikrishnaiah |
79.M. Vijaya Kumar, S/o. M. Raghavulu
80.A. Janardhan, S/o. A. Srinivasa
81.G. Balasubramanyam, S/o. G. Sreerama Bhagavathar 82.5. Upendra, S/o. S. Krishna Swmay Rao
83.K. Guruswamy Naidu, S/o. K. Guravaiah Naidu (Addressee Nos. 1 to 83 through ordinary post as well as Speed Post Along with Memo. of Grounds and are working as Attenders-cum
-Watchmen, O/o. Addl. Chief Vigilance Security Office, TTD, Tirupati, Chitt6or District) One CC to Sri A. Sumanth, Standing Counsel for TTD, (OPUC)
85.Two spare copies.

TKK HIGH COURT RK,J & JUD,J DATED: 09-11-2020 NOTICE BEFORE ADMISSION W.A. No. 353 OF 2020 ae "aah Blake He AY 144 on Gh