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Securities And Exchange Board Of India - Section

Section 3 in Securities and Exchange Board of India {KYC (Know Your Client) Registration Agency} Regulations, 2011

3. Application for grant of certificate of initial registration.

- An application for the grant of a certificate of registration as a KRA shall be made to the Board in Form as specified in Schedule I and shall be accompanied by such fees and in such manner as specified in Schedule II of these regulations.