Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 10] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(e) in The Army Act, 1950

(e)neglects to obey any general, local or other order; or