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[Cites 0, Cited by 0] [Section 110(2)] [Section 110] [Entire Act]

State of Tamilnadu - Subsection

Section 110(2)(q) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(q)[ the period within which an application for revision under section 82 may be presented.] [Inserted by section 2 of the Tamil Nadu Land Reforms (Fixation of Ceiling land) Amendment Act, 1973(Tamil Nadu Act 8 of 1979).]