Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 129 in Sikkim Panchayat Act, 1993 129. Election not to be contested with the support of political party. - No person shall contest the election to any Panchayat with the support ,direct or indirect,of any political party.
