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State of Tamilnadu - Section

Section 40 in The Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1971

40. Permission required for copying certain monuments.

- The Director may, by order, direct that no person other than an Archaeological Officer or an officer authorised by an Archaeological Officer in this behalf shall copy any specified monument or part thereof except under, and in accordance with, the terms and conditions of a permission in writing granted by an Archaeological Officer.