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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Maharashtra - Subsection

Section 22(t) in The Maharashtra State Board of Technical Education Act, 1997

(t)to make by-laws relating to matters such as procedure to be followed by the Board, their Committees and any other matter solely concerning the Board and their Committees that are not provided for by or under this Act and the regulations made thereunder: