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Karnataka High Court

C V Dwarkanath Since Decd By Lrs ... vs C V Jagannath Rao Since Decd By Lrs on 21 February, 2012

Author: Huluvadi G.Ramesh

Bench: Huluvadi G.Ramesh

NAIA HIGH COURT OF KARNATAKA

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[AKA AT BANGALORE

218° DAY OF FEBRUARY, 2012.
BEFORE |

\GULAR SECt : AL. NO.50 2005

SINCE DECEASED BY i LRS

i. SMT. SU LOCHANA DWARKANATH
W/O LATE ©. VV. DWARKANATH.
AGED ABOUT 55. 'YEARS. =

2. SMT. MAM. ATA DWARKA 4 wares
D/O. LATE c, V. OWARKANATH
AGED 4 ABOUT 30 YEARS |

3. SRI. vive DWARFANATH
s/c LATE C ¥. DWARKAN
AGED = OUT 27 aphaliraiin

wee

SRL C. V. JAGANATH RA
. SINCE DECEASED BY LRS.

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TT re

. DATED: 16. 09. 2004. PASE

MYSORE, "ALLE

S/O LATE © Vv. . SACANATHA RAG -
AGED ABOUT 32 YEARS |

BEHIND DON BOSCO aIGH
SCHOOL, FLATNO.1 -
GROUND FLOOR ~~

BOMBAY-400019 =. RESPONDENTS

(BY SRI
R3) - ~
(SRI. 8. GANGADHAR R AITHAL, : ADV

. SAMPA'T ANAND SHETIY, ADV, FOR C/R2 &

., FOR C/R1)

THIS. REGULAR: SECOND A
100 OF CPC} AGAINSY THE JUD

EAL IS FILED U/S
SED IN R.F.A.NO. 7.30}: 1999 ON

THE. FILE. OF T:

OU BO oF aE


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e ae i counsel for the appellants have filed. a for withdrawal of 1 appeal az not. ~ Sd/-

JUDGE