Karnataka High Court
C V Dwarkanath Since Decd By Lrs ... vs C V Jagannath Rao Since Decd By Lrs on 21 February, 2012
Author: Huluvadi G.Ramesh
Bench: Huluvadi G.Ramesh
NAIA HIGH COURT OF KARNATAKA bs ee of ee Pe Be & os 4 z [AKA AT BANGALORE 218° DAY OF FEBRUARY, 2012. BEFORE | \GULAR SECt : AL. NO.50 2005 SINCE DECEASED BY i LRS i. SMT. SU LOCHANA DWARKANATH W/O LATE ©. VV. DWARKANATH. AGED ABOUT 55. 'YEARS. = 2. SMT. MAM. ATA DWARKA 4 wares D/O. LATE c, V. OWARKANATH AGED 4 ABOUT 30 YEARS | 3. SRI. vive DWARFANATH s/c LATE C ¥. DWARKAN AGED = OUT 27 aphaliraiin wee SRL C. V. JAGANATH RA . SINCE DECEASED BY LRS. © x TT re . DATED: 16. 09. 2004. PASE MYSORE, "ALLE S/O LATE © Vv. . SACANATHA RAG - AGED ABOUT 32 YEARS | BEHIND DON BOSCO aIGH SCHOOL, FLATNO.1 - GROUND FLOOR ~~ BOMBAY-400019 =. RESPONDENTS (BY SRI R3) - ~ (SRI. 8. GANGADHAR R AITHAL, : ADV . SAMPA'T ANAND SHETIY, ADV, FOR C/R2 & ., FOR C/R1) THIS. REGULAR: SECOND A 100 OF CPC} AGAINSY THE JUD EAL IS FILED U/S SED IN R.F.A.NO. 7.30}: 1999 ON THE. FILE. OF T: OU BO oF aE EA Ss p- he 4 iP é =
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e ae i counsel for the appellants have filed. a for withdrawal of 1 appeal az not. ~ Sd/-
JUDGE