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[Cites 0, Cited by 0] [Section 41(7)] [Section 41] [Entire Act]

Madras Presidency - Subsection

Section 41(7)(b) in The Madras City Police Act, 1888

(b)if such person is not found, by leaving such order at his last known place of abode or business or by giving or tendering the same to some adult member or servant of his family; or