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[Cites 0, Cited by 0] [Section 62(3)] [Section 62] [Entire Act]

State of Madhya Pradesh - Subsection

Section 62(3)(i) in The M.P. Vat Act, 2002

(i)one thousand rupees if the contravention is of the provisions of sub-section (1) on each occasion of inspection by any officer referred to in sub-section (2); and