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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Goa - Subsection

Section 17(3)(f) in The Goa, Daman and Diu School Education Act, 1984

(f)any other matter which, in the opinion of the managing committee, ought to be, or may be, specified in such contract.