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[Cites 0, Cited by 1] [Section 347D] [Entire Act]

NCT Delhi - Subsection

Section 347D(1) in The Delhi Municipal Corporation Act, 1957

(1)An appeal shall lie to the Administrator against an order of the Appellate Tribunal, made in an appeal under section 343 or section 347B, confirming, modifying or annulling an order made or notice issued under this Act.