Calcutta High Court
B. S. Tar Pvt. Ltd vs The New India Assurance Co. Ltd on 7 June, 2022
OD-19
ORDER SHEET
AP/655/2011
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
B. S. TAR PVT. LTD.
-VS-
THE NEW INDIA ASSURANCE CO. LTD.
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date : June 7, 2022.
Appearance
Mr. Rajesh Upadhyay, Adv.
... for the petitioner
The Court: Counsel for the petitioner is present.
None appears on behalf of the respondent.
Counsel for the petitioner submits that pleadings have been completed and the matter is ready for hearing.
Let the matter appear on 27th June, 2022.
(KRISHNA RAO, J.) RS