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State of Maharashtra - Section

Section 25 in Shree Siddhi Vinayak Ganapati Temple Trust (Prabhadevi) Act, 1980

25. Act to override other laws etc.

- The provisions of this Act shall have effect, notwithstanding anything contained in the Bombay Public Trusts Act, 1950 the Official Trustees Act, 1913 or any other law for the time being in force, or in any scheme of management framed thereunder, or in any judgment, decree or order of any Court, Tribunal, Charity Commissioner or other competent authority or in any custom or usage.