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Union of India - Section

Section 10 in The Sailing Vessels (Members Of Crew) Rules, 1967

10. Central Register.

(1)On or before the 10th of every month, every Issuing Authority shall submit to the Director-General a return as in Form C.
(2)The Director-General shall maintain a Central Register in Form D and enter therein details of all permits and identity cards issued under these rules and any subsequent particulars reported from time to time.First Schedule[Rule 2(b)]FormsForm-A[Rule 4(1)]In DuplicateApplication For Permit/identity Card Under The Sailing Vessels (Members Of Crew) Rules, 1967ToThe Issuing Authority,port of .......................I, the undersigned hereby apply for a permit/Identity Card as a certificate of Identity as a Tindal/Member of the Crew on a Sailing Vessel in accordance with the Sailing Vessels (Members of Crew) Rules, 1967,
1.Full Name in BLOCK LETTERS and Present Address  
2.Age and Date of Birth Age: Date of Birth:
3.Place of Birth. ..  
4.Permanent Address District:
  State:
5.Father's Name and Address Name:
  Address:
6.Nationality.  
7.Religion  
8.Height  
9.Complexion  
10.Colour of Hair/eyes  
11.Marks of Identification  
12.Full Name, relationship and address of next of kin. Name:
  Relationship
  Village:
  Thana: Post Office : District :
  State:
13.Particulars of any existing previous pass or passport or Identitycards (If none, say none). Signatureof L.H.T. Impression of Applicant.
14.Whether any previous application has been made for the issue ofan Identity card: Wehereby certify that we know the applicant and that theparticulars furnished by him are true to the best of ourknowledge and belief.
1.Signature : 2.Signature :
Namein Block Letters Namein Block Letters
Address....................... Address.......................
(TOBE FILLED IN BY THE OFFICER AUTHORISED TO ISSUE PERMITS/IDENTITYCARDS)
  APermit/An Identity Card has already been issued to the applicant.
  TheParticulars thereof are as stated below;
  No.with Port Code letters :........................
  Dateof Issue: .....................................
  Dateof Expiry:...............................
  NoPermit/Identity Card has been issued to the applicant for thefollowing reasons:
£Delete entry not applicable.{|
 
||}The above photo should be authenticated by impressing the official seal and signature of the Issuing Authority which should be partly on the photograph.Period of refusal ...................................Signature of Issuing Authority with date ..............Designation ...............................Port ............................................I have received the Permit/Identity Card as described above, with my photograph affixed and authenticated.Signature or Left hand thumb impression of applicant and date ...........................[Form B][rule 4(3)]Government of IndiaMinistry Of Transport And Shipping(National Emblem)PermitIdentity Card[Issued under the Sailing Vessels (Members of Crew) Rules, 1967]Name :Permit/Identity Card No:(Note :-The serial number shall be preceded by code letters identifying)'National Emblem
SpaceForPhotograph
The above photo should be authenticated by impressing the official seal of the issuing authority partly on the photo and partly on the Book and by affixing signature of the issuing officer.National EmblemThis is to cei tify thatShri ................................Son of Shri .........................whose signature and/or left hand thumb impression and photograph are attached and whose particulars are entered herein is a Seaman (of a sailing vessel).His Identity Card No.* ....................is valid only up to ......................... unless renewed.Issued under the authority of the Government of India.Date:Port :SignatureDesignationand Stamp ...........................*(The card number shall be same as on inside cover preceding.)Name of Seaman (Sails)............................................................Father's Name ...............................................................Date of Birth (if known) ...............................................................Place of Birth .........................................................................Permanent Address ..............................................................VillagePost OfficeThanaDistrictStateNationality ................................Religion ......................................HeightColour of