Section 2(l) in The Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017
(l)"HIV-related information" means any information relating to the HIV status of a person and includes-(i)information relating to the undertaking performing the HIV test or result of an HIV test;(ii)information relating to the care, support or treatment of that person;(iii)information which may identify that person; and(iv)any other information concerning that person, which is collected, received, accessed or recorded in connection with an HIV test, HIV treatment or HIV-related research or the HIV status of that person;
