Supreme Court - Daily Orders
The State Of Jharkhand vs Lalu Prasad @ Lalu Prasad Yadav on 17 October, 2023
Bench: A.S. Bopanna, M.M. Sundresh
1
ITEM NOS 36+52+53
ITEM NO.36 COURT NO.7 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 1550/2020
(Arising out of impugned final judgment and order dated 12-07-2019
in IA No. 5222/2019 passed by the High Court Of Jharkhand At
Ranchi)
THE STATE OF JHARKHAND Petitioner(s)
VERSUS
LALU PRASAD @ LALU PRASAD YADAV Respondent(s)
IA No. 26581/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
WITH
SLP(Crl) No. 3213/2021 (II-A)
SLP(Crl) No. 7558/2021 (II-A)
Diary No(s). 33627/2022 (II-A)
(IA No. 175735/2022 - CONDONATION OF DELAY IN FILING)
SLP(Crl) No. 12386/2023 (II-A)
IA No. 179284/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 179285/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(Crl) No. 12392/2023 (II-A) IA No. 181624/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 181625/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(Crl) No. 12393/2023 (II-A) IA No. 170961/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 170962/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Signature Not Verified SLP(Crl) No. 12389/2023 (II-A) Digitally signed by Nisha Khulbey Date: 2023.10.17 IA No. 179349/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED 15:27:08 IST Reason:
JUDGMENT IA No. 179351/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) 2 SLP(Crl) No. 12396/2023 (II-A) IA No. 178796/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 178799/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(Crl) No. 12397/2023 (II-A) IA No. 164895/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 164897/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(Crl) No. 12390/2023 (II-A) IA No. 166950/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 166948/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(Crl) No. 12391/2023 (II-A) IA No. 163761/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 163766/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 31031/2023 (II-A) IA No. 169742/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 169744/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(Crl) No. 12394/2023 (II-A) IA No. 185135/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 185136/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(Crl) No. 12643/2023 (II-A) IA No. 179626/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 179628/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(Crl) No. 12388/2023 (II-A) IA No. 164504/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 164505/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(Crl) No. 12398/2023 (II-A) IA No. 186836/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 186835/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) 3 SLP(Crl) No. 12387/2023 (II-A) IA No. 171662/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 171661/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(Crl) No. 12855/2023 (II-A) IA No. 180660/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 180657/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(Crl) No. 12851/2023 (II-A) IA No. 177241/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 177243/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(Crl) No. 12856/2023 (II-A) IA No. 186185/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 186180/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(Crl) No. 12854/2023 (II-A) IA No. 179382/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 179380/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(Crl) No. 12852/2023 (II-A) IA No. 171639/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 171635/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(Crl) No. 13184/2023 (II-A) IA No. 180890/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 180891/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(Crl) No. 13183/2023 (II-A) IA No. 178682/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 178683/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(Crl) No. 13182/2023 (II-A) 4 IA No. 182433/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT AND IA No. 182435/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(Crl) No. 13181/2023 (II-A) IA No. 180861/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT AND IA No. 180862/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(Crl) No. 13321/2023 (II-A) IA No. 185140/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT AND IA No. 185138/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) ITEM NO.52 SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 31462/2023 (Arising out of impugned final judgment and order dated 06-05-2022 in IA No. 1956/2022 passed by the High Court Of Jharkhand At Ranchi) UNION OF INDIA Petitioner(s) VERSUS MD. SAYEED @ MASTER Respondent(s) ([TO BE TAKEN UP ALONG WITH ITEM NO. 36 I.E. SLP(Crl) No. 1550/2020]........ IA No.197201/2023-CONDONATION OF DELAY IN FILING and IA No.197195/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.197203/2023-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS and IA No.197192/2023-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ) ITEM NO.53 Petition(s) for Special Leave to Appeal (Crl.) No(s). 13507/2023 (Arising out of impugned final judgment and order dated 06-05-2022 in IA No. 2065/2022 passed by the High Court Of Jharkhand At Ranchi) UNION OF INDIA Petitioner(s) VERSUS CHANDRA KISHOR LAL @ CHANDER Respondent(s) KISHORE LAL @ CHANDRA KISHORE LAL ([TO BE TAKEN UP ALONG WITH ITEM NO. 36.3 I.E. Diary No. 33627/2022]........ FOR ADMISSION and I.R. and IA No.188757/2023- CONDONATION OF DELAY IN FILING and IA No.188756/2023-EXEMPTION FROM 5 FILING C/C OF THE IMPUGNED JUDGMENT and IA No.188755/2023- PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ) Date : 17-10-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA HON'BLE MR. JUSTICE M.M. SUNDRESH For Parties(s) Mr. Tushar Mehta, Solicitor General Mrs. Aishwarya Bhati, A.S.G. Mr. Amit Sharma B, Adv.
Mr. Suryaprakash V Raju, A.S.G. Mr. Piyush Beriwal, Adv. Ms. Sairica S Raju, Adv. Mr. Akshay Nain, Adv.
Mr. Rajat Nair, Adv.
Ms. Sweksha, Adv.
Mr. Zoheb Hussain, Adv. Mrs. Chitrangda Rastarava, Adv. Mr. Rajan Kumar Chourasia, Adv. Mr. Akshay Amritanshu, Adv. Mr. Annam Venkatesh, Adv. Mr. B K Satija, Adv.
Mr. Sanjay Kumar Tyagi, Adv. Mr. Mayank Pandey, Adv. Mr. Gibran Naushad, Adv. Mr. Arvind Kumar Sharma, AOR Mr. Himanshu Shekhar, AOR Mr. Parth Shekhar, Adv. Mr. Shubham Singh, Adv. Mr. Mayur Raj, Adv.
Mr. Mata Prasad Pathak, Adv. Mr. Mukesh Kumar Verma, Adv. Mr. Dinesh Malik, Adv.
Mr. Kancharlapalli Shiva Rama Prasad, Adv.
Mr. Kapil Sibal, Sr. Adv. Mr. Prabhat Kumar, Adv. Mr. V. Jain, Adv.
Mr. Ankur Kashyap, AOR Mr. Adit S Pujari, Adv.
Ms. Maitreya Subramanian, Adv. Mr. Z. Thomas, Adv.
Mr. Nikhil F, Adv.
Mr. Rohit R, Adv.
Mr. Aman Bajaj, Adv.
Ms. Binisa Mohanty, Adv. Mr. Mrintunjay Kumar Sinha, AOR 6 UPON hearing the counsel the Court made the following O R D E R List the matters during last week of January, 2024.
In the meanwhile, in respect of the cases where the respondents are yet to be served, fresh notices be issued.
Dasti service, in addition, is permitted.
(NISHA KHULBEY) (RAM SUBHAG SINGH) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)