Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 217] [Entire Act] State of Haryana - Subsection Section 217(2) in The Haryana Municipal Act, 1973 (2)Copies of all such bye-laws shall be kept at the committee's office for sale to the public at a price not exceeding one rupee.
