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[Cites 0, Cited by 8] [Entire Act]

Union of India - Section

Section 42 in The Cantonments Act, 2006

42. Presiding Officer

.-In the absence of-
(a)both the President and the Vice-President from any meeting of a Board in which there is more than one elected member,
(b)the President from a meeting of a Board constituted under sub-section (6) of section 12 or sub-section (2) of section 13, the members present shall elect one from among their own members to preside.