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Union of India - Section

Section 80A in National Company Law Tribunal Rules, 2016

80A. [ Application under section 230. [Inserted by Notification No. G.S.R. 80(E), dated 3.2.2020 (w.e.f. 21.7.2016).]

– An application under sub-section (12) of section 230 may be made in Form NCLT-1 and shall be accompanied with such documents as are mentioned in Annexure B.]