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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Maharashtra - Subsection

Section 38(1)(iv) in The Maharashtra Management of Irrigation Systems by Farmers Rules, 2006

(iv)The audit report shall be submitted to the General Body in its meeting before the 30th September of every year. The General Body will take note of the audit report.