Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Maharashtra - Subsection Section 5(4) in The Maharashtra Regulation of Sugarcane Price (Supplied to Factories) Act, 2013 (4)Every payment made by the factory, under the provisions of this Act shall be paid to the farmer through his bank account only.
