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[Cites 0, Cited by 0] [Section 128] [Entire Act]

Bengal Presidency - Subsection

Section 128(d) in Police Regulations, Bengal , 1943

(d)Co-operation with Burma Police. - The Superintendent of Police, Chittagong, may proceed to Akyab in Burma to attend co-operation meetings with the Superintendent of Police, Akyab. Such meetings should be held in Burma and Bengal in alternate years.