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[Cites 0, Cited by 0] [Section 17C(2)] [Section 17C] [Entire Act]

State of West Bengal - Subsection

Section 17C(2)(a) in New Town, Kolkata Development Authority Act, 2007

(a)relates to "advertisement related to public interest" as defined in the Explanation to sub-section (3) of section 137A; or