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[Cites 0, Cited by 0] [Section 2(11)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(11)(ii) in Tamil Nadu Tax on Consumption or Sale of Electricity Act, 2003

(ii)any Municipal Council constituted under the Tamil Nadu District Municipalities Act, 1920 (5 of 1920); or