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[Cites 0, Cited by 0] [Section 79(9)] [Section 79] [Entire Act]

State of Kerala - Subsection

Section 79(9)(b) in Kerala Factories Rules, 1957

(b)No waste materials of a flammable nature shall be permitted to accumulate on the floors and shall be removed at least once in a day or shift, and more often, when possible. Such materials shall be placed in suitable metal containers with covers wherever possible.