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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(o) in Madhya Pradesh Vidyut Shulk Adhiniyam, 2012

(o)"person" shall include any company or body corporate or association or body of individuals, whether incorporated or not, or artificial judicial persons;