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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(14) in The U.P. Bottling of Foreign Liquor Rules, 1969

(14)The holidays allowed to the Inspectors and clerks at the bonded warehouses for the bottling of Indian made foreign liquor are: Sundays, Republic Day (26th January), Good Friday, Mahatama Gandhi's birthday (official), Independence day, Christmas Day, Holi (the day following the burning of Holi), Janamashtmi, Dashera (principal day), Diwali (principal day), Idul Fitr (principal day), Idul-zuha, Moharram (10th day) and Shabe-i-Barat.Other Gazetted holidays will only be allowed if the licensee himself closes down on special grounds with the sanction of the Excise Commissioner.In case the excise staff stationed at a bonded warehouse is required to attend the bonded warehouse on the above mentioned holidays, the licensee shall be required to pay to Government an overtime fee according to the following scales:Rs. 4.00 per hour for Excise Inspector.Rs. 1.00 per hour for Excise Clerk.