Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(s) in Haryana State Industrial Security Force Act, 2003

(s)"lower subordinate" means a person appointed to the Force as a Head Constable, or Constable.